Patna High Court - Orders
Shashikant Kumar vs The Economic Offences Unit (Eou) ... on 18 May, 2026
Author: Rajiv Roy
Bench: Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.83474 of 2025
Arising Out of PS. Case No.-12 Year-2025 Thana- ECONOMIC OFFENCES, BIHAR
District- Patna
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Shashikant Kumar
... ... Petitioner/s
Versus
The Economic Offences Unit (EOU) through the Additional Director of
Police, Patna- 800001
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Apurv Harsh, Advocate
For the Opposite Party/s : Mr. Vishwanath Pd. Sinha, APP
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CORAM: HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
8 18-05-2026As prayed for by the learned counsel for the petitioner, list this case on 01.07.2026.
(Rajiv Roy, J) Adnan/Anjali U