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State of Tamilnadu - Section

Section 71 in Tamil Nadu Panchayats (Elections) Rules, 1995

71. Place of election of Chairmen of District Panchayats and Panchayat Union Councils.

- Elections of Chairmen of the District Panchayats or the Panchayat Union Councils shall be held at a meeting convened by the Returning Officer in the manner prescribed in these rules in the offices of the respective Panchayats.