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State of Uttar Pradesh - Section

Section 67 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

67.

A Head of Institution or a permanent teacher or any other employee of an institution other than minority institution, desiring his transfer to another institution may make an application for the purpose through the Head of the Institution and the manager of the institution to the Regional Deputy Inspector Sanskrit Schools with the proposal of the Committee of Management. The application besides other particulars of the applicant shall contain the names of institutions, places and the district to which the transfer is desired.