Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Sikkim - Subsection Section 12(3) in Sikkim Ecology Fund and Environment Cess Act, 2005 (3)Nothing contained in sub section (1) or sub section (2) shall relieve a registered dealer from his liability for the cess under this Act.
