Central Information Commission
Mrabhishek Kumar Shukla vs Ministry Of Youth Affairs & Sports on 17 July, 2015
Central Information Commission, New Delhi
File No. CIC/SH/A/2014/001384
Right to Information Act2005Under Section (19)
Date of hearing : 17th July 2015
Date of decision : 17th July 2015
Name of the Appellant : Shri Abhishek Kumar Shukla,
Sudna, Medininagar, Palamu,
Jharkhand 822102
Name of the Public Authority : Central Public Information Officer,
Nehru Yuva Kendra Sangathan,
District Youth Coordinator Nehru Yuva
Kendra, Rainbow House, Police Line,
Circuit House, Palamu, Jharkhnad 822101
The Appellant was not present.
On behalf of the Respondents, Shri Ramdev Prasad, District Youth Coordinator
was present at the NIC studio, Palamu.
Information Commissioner : Shri Sharat Sabharwal This matter, pertaining to an RTI application dated 4.3.2014 filed by the Appellant, seeking information on five points regarding Nehru Yuva Kendra, Palamu, came up today.
CIC/SH/A/2014/001384 The Appellant was not present in spite of a written notice having been sent to him. The Respondents submitted that the above RTI application was not received by them. They received a copy with the Commission's notice for today's hearing. The information was provided to the Appellant on 16.7.2015 and he has expressed his satisfaction with the same to the Respondents in writing.
2. In view of the foregoing, intervention by the Commission is not considered necessary in this case.
3. With the above observations, the appeal is disposed of.
4. Copies of this order be given free of cost to the parties.
Sd/ (Sharat Sabharwal) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges prescribed under the Act to the CPIO of this Commission.
(Vijay Bhalla) Deputy Registrar CIC/SH/A/2014/001384