Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(9) in Haryana Fisheries Rules, 1996 (9)The licensee shall maintain a permit register specifying the names and addresses of the persons in whose favour permits have been issued for fishing within the area covered by his licence.
