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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of West Bengal - Subsection

Section 180(1)(a) in West Bengal Municipal Act, 1993

(a)prohibit vehicular traffic in all public street or any public street or any portion thereof so as to prevent danger, construction or inconvenience to the public or to ensure quietness in any locality;