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Supreme Court - Daily Orders

M/S. Samantaray Construction Pvt. Ltd. ... vs State Of Orissa on 1 March, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

                                                 IN THE SUPREME COURT OF INDIA
                                                  CIVIL APPELLATE JURISDICTION


                                               REVIEW PETITION (C) NO.1501 OF 2016
                                                              IN
                                                 CIVIL APPEAL NO.2991 OF 2007


                                 M/S. SAMANTARAY CONSTRUCTION PVT. LTD.
                                 THROUGH ITS MANAGING DIRECTOR & ANR.               ... PETITIONER(S)

                                                                  VS.

                                 STATE OF ORISSA                                    ... RESPONDENT(S)




                                                               O R D E R

Delay condoned.

We have perused the Review Petition and record of the Civil Appeal and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.

The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.

..............J. [ANIL R. DAVE] .................J. Signature Not Verified [ADARSH KUMAR GOEL] Digitally signed by ANITA MALHOTRA New Delhi;

1st March, 2016.

Date: 2016.03.03 15:31:24 IST Reason: DSC of ms. anita malhotra, cm is used by sarita purohit, cm for signing CHAMBER MATTER SECTION XIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C)No.1501/2016 In C.A.No.2991/2007 M/S. SAMANTARAY CONSTRUCTION PVT. LTD. THR. ITS MANAGING DIRECTOR & ANR. Petitioner(s) VERSUS STATE OF ORISSA Respondent(s) (With appln.(s) for c/delay and permission to file addl. Documents and office report) Date : 01/03/2016 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of signed order. Pending applications stand disposed of.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)