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State of Jharkhand - Section

Section 883 in Bihar Education Code, 1961

883. Forwarding of sums realised from fees, etc., in the mufassil.

- The sums realised on account of fees or other receipts in Government Middle Schools and situated at a distance of more than six miles from a treasury, may be remitted by postal money order, charges on account of money order commission being met from the contingent allotments of the schools concerned.(G. O. no. 204-D., dated the 2nd February, 1915.)