Delhi High Court - Orders
M/S Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 17 November, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1897/2025
M/S THEME ENGINEERING SERVICES PVT. LTD. .....Petitioner
Through: Ms. Nandadevi Deka, Ms. Divya
Sharma, Mr. Arunabha Ganguli, Mr.
Shashwat Pratyush, Ms. Shubra
Sharma and Mr. Sourav Sharma,
Advocates
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
.....Respondent
Through: Mr. Santosh Kumar Advocate
Standing Counsel and Mr. Devansh
Malhotra, Advocates for R-1
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 17.11.2025
1. Learned Counsel appearing for NHAI is directed to take instructions regarding the appointment of the Arbitrator.
2. Learned Counsel for the Petitioner seeks permission to file additional documents. Permission, as prayed for, is granted.
3. List on 26.11.2025.
SUBRAMONIUM PRASAD, J NOVEMBER 17, 2025 SS/Prateek This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2025 at 21:29:26