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State of Jharkhand - Section

Section 540 in Bihar Education Code, 1961

540. Duties of Headmaster/ Principal.

- The general supervision of a hostel attached to an institution is a part of the ordinary duties of the Headmaster/Principal. Such supervision will require that he should-
(i)exercise control over the Superintendent in performance of his duties;
(ii)receive the report of the Superintendent and dispose of them;
(iii)inspect the accounts periodically;
(iv)visit each hostel with reasonable frequency;
(v)see that the buildings and grounds are kept in proper order;
(vi)receive complaints and consider them;
(vii)arrange for the admission of new boarders and the withdrawal of those wishing to leave on good grounds;
(viii)take an interest in the games of the boarders and visit the playgrounds; and
(ix)do all that is possible to foster corporate life among the students.