Jammu & Kashmir High Court - Srinagar Bench
Villagers Of Kanli Bagh Baramulla vs State Of J&K And Others on 11 August, 2021
Bench: Chief Justice, Sanjay Dhar
Sr. No.228
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CJ Court
OWP No.2084/2018 c/w
CPOWP No.114/2018
Villagers of Kanli Bagh Baramulla ...Petitioner(s)/Appellants.
Through: Mr. B. A. Misri, Advocate.
Vs.
State of J&K and others. ....Respondent(s)
Through: Mr. D. C. Raina, AG, with
Ms. Asifa Padroo, AAG, for 1 to 4.
Mr. Sajad A. Geelani, Dy.AG, for no.5.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
11.08.2021 Heard. Judgment reserved.
(SANJAY DHAR) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE Srinagar 11.08.2021 Abdul Qayoom, PS ABDUL QAYOOM LONE 2021.08.12 15:51 I attest to the accuracy and integrity of this document