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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(1)(c) in Securities and Exchange Board of India (Investment Advisers) Regulations, 2013

(c)Persons associated with investment advice shall meet the following minimum qualifications, at all times -
(i)a professional qualification as provided in clause (a) of sub-regulation (1) of regulation 7; and
(ii)an experience of at least two years in activities relating to advice in financial products or securities or fund or asset or portfolio management: