Section 34 in Small Causes Court Act, 1968 (1911 A. D.)
34. Publication of order.
- All orders required by this Act to be made in writing [x x x] [Words 'by the Darbar' deleted by Notification 3-L/85 Published in Government Gazette dated 8th Bhadon, 1985.] shall be published in the Jammu and Kashmir Government Gazette.
