Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 13 in The Navigation Rules, 1893 13. No vessel of dimensions exceeding those which shall be notified for each line of navigation by the Superintending Engineer in charge of the Circle will be allowed to enter such line of navigation or to pass along it.
