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Madhya Pradesh High Court

M/S Ntpc Ltd In The Name Of Vindhyachal ... vs Divisional Deputy Commissioner on 22 September, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 16965 of 2016 (M.B POWER LIMITED REG. OFFICE HOTEL GOVINDAM COMPLEX Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/02034/2015, WP/02380/2015, WP/02552/2015, WP/03109/2015, WP/03112/2015, WP/03655/2015, WP/04064/2016, WP/16453/2016, WP/04047/2017, WP/09077/2018, WP/08691/2019, WP/05912/2020, WP/16803/2020 Dated : 22-09-2022 Parties through their counsel.

Mr. Ankit Agrawal, Government Advocate prays for time on the ground that arguing counsel Mr. A.A. Bernard, Additional Advocate General is not available today.

Parties agreed to argue the matter finally on 03.11.2022. As a last indulgence, list this matter on the said date. Interim relief shall remain in operation till the next date of hearing.



                                  (SUJOY PAUL)                                    (PRAKASH CHANDRA GUPTA)
                                     JUDGE                                                  JUDGE

                                DevS




Signature Not Verified
  SAN




Digitally signed by DEVESH K
SHRIVASTAVA
Date: 2022.09.23 17:42:43 IST