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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Chechak Tika Adhiniyam, 1968

(1)Subject to rules made in this behalf, every Chief Superintendent of Vaccination shall divide the vaccination area under his control into such number of vaccination circles, and establish in each circle such number of public vaccination stations and at such places, as he may consider necessary.