Supreme Court - Daily Orders
M/S D.K. Collection vs Union Of India . on 12 July, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.31 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
15742-15743/2016
(Arising out of impugned final judgment and order dated 02/05/2016
in CA No. 1122/2016 and order dated 25/04/2016 in CWP No. 4686/2016
passed by the High Court of Bombay)
M/S D.K. COLLECTION Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief)
Date : 12/07/2016 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. A. Hidayatullah, Sr. Adv.
Mr. Anupam D., Adv.
Mr. Sumit Batra, Adv.
Mr. Ashwarya Sinha,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed. Pending application is disposed of.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.07.14
12:44:27 IST
Reason: