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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4)(b) in The Liquefied Petroleum Gas (Regulation Of Use In Motor Vehicles) Order, 2001

(b)once in a year for those having rating certificate other than "Good" and "Satisfactory" in the previous year.