Supreme Court - Daily Orders
Parle Products(P) Ltd vs State Of A.P on 18 July, 2014
\202 ITEM NO.53 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 860-861/2014
(Arising out of impugned final judgment and order dated 14/06/2012
in WP No. 7962/2012,30/10/2013 in RWPMP No. 10768/2013,30/10/2013
in WP No. 7962/2012 passed by the High Court Of A.p At Hyderabad)
PARLE PRODUCTS(P) LTD Petitioner(s)
VERSUS
STATE OF A.P & ORS Respondent(s)
Date : 18/07/2014 These petitions were called on for hearing
today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. S. Ganesh, Sr. Adv.
Mr. Sandeep Narain, Adv.
Mr. M.H. Patel, Adv.
M/s. S. Narain & Co. ,Adv.
For Respondent(s) Mr. A.T.M. Rangaramanujam, Sr. Adv.
Mr. D. Mahesh Babu ,Adv.
Ms. Suchitra Hrangkhawl, Adv.
Mr. Amjit Maqbool, Adv.
Mr. Amit K. Nain, Adv.
Mr. Aditya Jain, Adv.
Mr. Ramakrisna Rao, Adv.
Mr. P.V. Bhaskar Reddy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 23.07.2014.
(Gulshan Kumar Arora) (Indu Pokhriyal) Signature Not Verified Digitally signed by Court Master Court Master Gulshan Kumar Arora Date: 2014.07.21 18:00:38 IST Reason: