Section 1 in Orissa Civil Services (Criteria for Promotion) Rules, 1992
1. Short title and Commencement.
(1)These rules may be called as the Orissa Civil Services (Criteria for Promotion) Rules, 1992.(2)They shall come into force on the date of their publication in the Orissa Gazette and shall apply to all cases of promotion made to the State Civil Services and Posts including the cases pending on the date of such publication.
