Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Lokpal Singh vs The State Of Madhya Pradesh on 5 April, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 WP-4754-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 4754 of 2024 (LOKPAL SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 05-04-2025 Shri Manuraj Singh - advocate for the petitioner.

Shri Kushagra Jain -Govt. Adv.appearing on behalf of Advocate General.

At the request of the counsel for the petitioner, let the matter be listed in the next week.

(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 05-04- 2025 16:45:39