Madhya Pradesh High Court
Lokpal Singh vs The State Of Madhya Pradesh on 5 April, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-4754-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 4754 of 2024 (LOKPAL SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 05-04-2025 Shri Manuraj Singh - advocate for the petitioner.
Shri Kushagra Jain -Govt. Adv.appearing on behalf of Advocate General.
At the request of the counsel for the petitioner, let the matter be listed in the next week.
(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 05-04- 2025 16:45:39