Section 15(2)(l) in The Cost And Works Accountants Act, 1959

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(l) in The Cost And Works Accountants Act, 1959

(l)to ensure the functioning of the Institute in accordance with the provisions of this Act and in performance of other statutory duties as may be entrusted to the Institute from time to time.

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Union of India - Subsection

Section 15(2)(l) in The Cost And Works Accountants Act, 1959