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Jammu & Kashmir High Court - Srinagar Bench

Splendor Landbase Ltd & Ors vs A.M. Mir India Handicrafts Pvt. Ltd on 18 February, 2021

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

                                                                                  Serial No. 247
                                                                           AFTER NOTICE CAUSELIST


                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR
                                                                       CRM (M) No. 283/2019
                                                                          CrlM No. 969/2019

           Splendor Landbase Ltd & Ors.
                                                                                .....Petitioner(s)
                                         Through: Mr Syed Faisal Qadri, Senior Advocate with
                                                  Ms Jasiya Ali, Advocate.
                                                      vs
           A.M. Mir India Handicrafts Pvt. Ltd.
                                                                              .....Respondent(s)
                                         Through: Mr A.H. Naik, Senior Advocate with
                                                  Mr Shabir Ahmad Najar, Advocate.
           CORAM:
                               Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

                                                ORDER

18.02.2021 Due to paucity of time, the matter could not be considered. As prayed for, list this matter on 25th of February, 2021. Interim direction, if any, to continue till next date of hearing before the Bench (Ali Mohammad Magrey) Judge SRINAGAR:

18.02.2021 "Hamid"
ABDUL HAMID BHAT 2021.02.19 11:22 I attest to the accuracy and integrity of this document