Jammu & Kashmir High Court - Srinagar Bench
Splendor Landbase Ltd & Ors vs A.M. Mir India Handicrafts Pvt. Ltd on 18 February, 2021
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 247
AFTER NOTICE CAUSELIST
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CRM (M) No. 283/2019
CrlM No. 969/2019
Splendor Landbase Ltd & Ors.
.....Petitioner(s)
Through: Mr Syed Faisal Qadri, Senior Advocate with
Ms Jasiya Ali, Advocate.
vs
A.M. Mir India Handicrafts Pvt. Ltd.
.....Respondent(s)
Through: Mr A.H. Naik, Senior Advocate with
Mr Shabir Ahmad Najar, Advocate.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
ORDER
18.02.2021 Due to paucity of time, the matter could not be considered. As prayed for, list this matter on 25th of February, 2021. Interim direction, if any, to continue till next date of hearing before the Bench (Ali Mohammad Magrey) Judge SRINAGAR:
18.02.2021 "Hamid"ABDUL HAMID BHAT 2021.02.19 11:22 I attest to the accuracy and integrity of this document