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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(3)(b) in The Food Safety And Standards Act, 2006

(b)shall be deemed to be a court for the purposes of sections 345 and 346 of the Code of Criminal Procedure, 1973 (2 of 1974).