Section 240 in Arunachal Pradesh Municipal Act, 2007
240. Objects and functions of the State Municipal Advisory Committee.
- The objects and functions of the State Municipal Advisory Committee shall be to advise the State Commission on-(a)major questions of policy;(b)matters relating to quality, continuity and extent of municipal services provided by the municipal authorities:(c)protection of consumers of municipal services; and(d)improvement of overall standards of performance, efficiency and economy in the provision of municipal services by municipal authorities.
