Section 44(2)(a) in The Petroleum Rules, 2002

[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(a) in The Petroleum Rules, 2002

(a)specification and plans drawn to scale in quadruplicate, indicating-

(i)surroundings and all protected works within 500 metres of the loading or unloading facilities on all sides showing therein the location, size of the ship, available draft, navigation channel, turning circle, route of transfer pipeline(s),

(ii)mooring or berthing facilities, service platform/berth, mode of loading or unloading, fire fighting facilities, illumination arrangements, control room, spill collection/containment arrangements, etc., and

(iii)piping and instrumentation diagram of the petroleum pipeline(s) at the loading or unloading area:

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Union of India - Subsection

Section 44(2)(a) in The Petroleum Rules, 2002