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[Cites 0, Cited by 0] [Section 118(3)] [Section 118] [Entire Act]

State of Odisha - Subsection

Section 118(3)(a) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(a)if every plot owners whose plot abuts a road which is less than required width of 6 mtrs in case of access road or 9 mtrs and above in case of a collector road shall free gift 50% of the shortage of the width of the road land to the concerned Local Body/ Authority where the plot exists for widening of the road to the required width; and