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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1) in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966

(1)
(a)taxable cows, bulls, and bullocks taken together up to tire maximum of ten heads;
(b)taxable cows, bulls, bullocks and buffaloes taken together in case of mixed rearing up to the maximum of eight heads.