Section 59(1) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016
(1)There shall be for the University a University Fund which shall include,-(a)any contribution or grant made by the State Governments;(b)any contribution or grant made by the University Grants Commission or the Central Government;(c)any bequests, donations, endowments or other grants made by private individuals or institutions or foreign agencies;(d)income received by the University from fees and charges, and(e)amounts received from any other source.
