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State of Telangana - Section

Section 7 in Telangana Escheats and Bona Vacantia Act, 1974

7. Inquiry relating to escheat or bona vacantia by local officer.

- Whenever the local officer receives information from any source that any property of the nature of an escheat or a bona vacantia is situated or lying within his jurisdiction, he shall cause an inquiry to be made in respect thereof.