Orissa High Court
State Of Odisha & Others vs Sunil Kumar Sahu & Others ........ Opp. ... on 13 December, 2021
Bench: C.R. Dash, Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.3665 of 2021
State of Odisha & others ......... Petitioners
Mr. S.S. Kanungo, AGA
-Versus-
Sunil Kumar Sahu & others ........ Opp. Parties
Mr. G.R. Sethi, Adv.
Miss Babita Kumari Pattanaik, Adv.
CORAM:
JUSTICE C.R. DASH
JUSTICE BISWANATH RATH
ORDER
13.12.2021 I.A. No.1777 of 2021 Order No.
06. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. Heard.
3. Certified copy of the impugned order having been filed in W.P.(C) No.31251 of 2020, filing of certified copy of the same in the present case is dispensed with.
4. The I.A. is accordingly disposed of.
............................... (C.R. Dash) JUDGE ............................... (Biswanath Rath) JUDGE 2 W.P.(C) No.3665 of 2021
07. 1. Heard.
2. Keeping the question of limitation open, one extra copy of the writ petition be served on Mr. G.R. Sethi, Advocate or Miss Babita Kumari Pattanaik, Advocate by tomorrow.
3. List this matter in the month of April, 2022 for final disposal along with W.P.(C) Nos.38685 of 2020, 31251 of 2020, 38615 of 2020, 38640 of 2020, 38871 of 2020, 3673 of 2021, 3676 of 2021, 38624 of 2021, 3665 of 2021, 32472 of 2021, 32351 of 2021, 32471 of 2021, 21603 of 2020, 21572 of 2020 and 21562 of 2020.
4. It is, however, observed that promotion given to the petitioner shall not be disturbed in the meantime, if not reverted.
............................... (C.R. Dash) JUDGE ............................... (Biswanath Rath) JUDGE Subha 3 4