Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(c) in The Kalakshetra Foundation Act, 1993 (c)two persons, possessing one or more of the qualifications referred to in sub-clauses (i) to (ii) of clause (b), to be nominated by the State Government;
