Section 3(3)(i) in The U.P. Fisheries Act, 1948

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State of Uttar Pradesh - Subsection

Section 3(3)(i) in The U.P. Fisheries Act, 1948

(i)require the owner, mortgagee with possession or lessee of any tank or jheel for the stocking of such tanks or jheel with any class or classes of fish; and

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State of Uttar Pradesh - Subsection

Section 3(3)(i) in The U.P. Fisheries Act, 1948