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Madras High Court

Dr.A.Kanagarajan vs Central Council For Research on 12 January, 2018

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

        

 

BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT               

DATED: 12.01.2018  

CORAM   

THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM              

W.P.(MD)No.9578 of 2010  
and 
M.P.(MD)No.2 of 2010  


Dr.A.Kanagarajan                                                           ... Petitioner

                                        Vs.

1.Central Council for Research
   in Ayurveda & Siddha (CCRAS) 
   Represented by its Director General,
   Jawaharlal Nehru Bhartiya Chikitsa Ayum Homeopathy, 
   Anusandhan Bhawan,  
   No.61-65, Institutional Area,
   Opp 'D' Block, Janakpuri,
   New Delhi-110 058.

2.The Project Officer,
   Clinical Research Unit-Siddha,
   Government Siddha Medical 
   College Campus, 
   Pa;ayamkottai, Tirunelveli-2.

3.The Programme Officer, CCRAS,   
   Jawaharlal Nehru Bhartiya Chikitsa Ayum Homeopathy, 
   Anusandhan Bhawan,  
   No.61-65, Institutional Area,
   Opp 'D' Block, Janakpuri,
   New Delhi-110 058.
4.Mr.M.A.Kumar,  
  Deputy Advisor (Siddha)
  Department of AYUSH,  
  Ministry of Health & Family Welfare,
  201, Indian Red Cross Building,
  New Delhi-110 001.                                               ... Respondents


PRAYER: Writ Petition is filed under Article 226 of the Constitution of
India, to issue a Writ of Certiorarified Mandamus to call for the records
relating to the proceedings in Office Order No.1133/2010, dated 16.07.2010 on
the file of the 1st respondent.

!For Petitioner         : No Appearance 
^For R1 & R2             : Mr.C.Nandagopal
                        For R3 & R4             : No Appearance 


:ORDER  

The learned counsel for the respondents 1 and 2 produced the copy of the Letter issued by the In-charge Deputy Director (Administration), dated 16.01.2012 and the same states that before receipt of the interim order granted by this Court by the counsel itself, on 09.08.2010, cancelled the order of transfer issued against the writ petitioner. Thus, no further adjudication needs to be undertaken in respect of the grounds raised in this writ petition. Accordingly, the writ petition stands closed. No costs. Consequently, the connected Miscellaneous Petition is closed.

To

1.The Central Council for Research in Ayurveda & Siddha (CCRAS) Rep.by its Director General, Jawaharlal Nehru Bhartiya Chikitsa Ayum Homeopathy, Anusandhan Bhawan, No.61-65, Institutional Area, Opp 'D' Block, Janakpuri, New Delhi-110 058.

2.The Project Officer, Clinical Research Unit-Siddha, Government Siddha Medical College Campus, Pa;ayamkottai, Tirunelveli-2.

3.The Programme Officer, CCRAS, Jawaharlal Nehru Bhartiya Chikitsa Ayum Homeopathy, Anusandhan Bhawan, No.61-65, Institutional Area, Opp 'D' Block, Janakpuri, New Delhi-110 058.

.