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State of Bihar - Section

Section 36F in The Bihar and Orissa Local Self-Government Act, 1885

36F. Control over members of the Service of District Engineers.

- Subject to the provisions of this Act and rules made thereunder, a member, or person deemed to be appointed as a member of the Service constituted under Section 36-A, shall be under the control of the District Board under which he is serving.Chapter-II Union Committees