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State of Odisha - Section

Section 7 in The Orissa Junior Employment Officer Service Rules, 1975

7.

No person shall ordinarily be eligible for promotion to the post of Junior Employment Officer unless -
(a)he has completed five years of continuous service in the cadre from which promotion is proposed;
(b)has been confirmed in the respective cadre; and
(c)has passed the departmental examination, if any.