Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181] [Entire Act] State of Assam - Subsection Section 181(g) in Rules Under the Land and Revenue Regulation (g)Proceedings arising out of the attachment or sale of moveable or immoveable property, or of applications to set aside sale under Chapter V.
