Delhi High Court - Orders
D.K Shivakumar vs Assistant Director, Enforcement ... on 6 January, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2683/2019
CRL.M.A.36350/2019 (stay)
D.K SHIVAKUMAR ..... Petitioner
Represented by: None.
versus
ASSISTANT DIRECTOR, ENFORCEMENT
DIRECTORATE & ANR ..... Respondent
Represented by: None.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 06.01.2020 The hearing has been conducted through Physical Mode. W.P.(CRL) 2683/2019 CRL.M.A.36350/2019 (stay)
1. None for the petitioner.
2. None appears on behalf of the respondents.
3. List for hearing on 10th March, 2021.
4. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
JANUARY 06, 2020 vk Signature Not Verified Digitally Signed By:JUSTICE W.P. (CRL.) 2683/2019 PageGUPTA MUKTA 1 of 1 Signing Date:06.01.2021 18:51:02