Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] NCT Delhi - Subsection Section 42(7) in The Delhi Narcotic Drugs Rules, 1985 (7)It any holder of authorisation, licence, permit or pass dies before or during the currency of his authorisation, licence,permit or pass, it shall determine forthwith.
