Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7AA(2)] [Section 7AA] [Entire Act] State of Odisha - Subsection Section 7AA(2)(c) in The Central Sales Tax (Orissa) Rules, 1957 (c)ensure that the declaration forms or certificates, as the case may be, are in order and duly filled in;