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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(5) in The M.P. Madhyastham Adhikaran Regulations, 1985

(5)An inspection book shall be kept in the Record-Room in the form as may be prescribed and a note will be made therein of all inspections made under above regulations and the inspection book shall be placed before the Officer-in-charge.