Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 1 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013 1. Short title and commencement.- (1) This Act may be called the Thunchath Ezhuthachan Malayalam University Act, 2013.(2)It shall be deemed to have come into force on the 1st day of November, 2012.
