Bombay High Court
Rahul Suresh Gavhane And Others vs The State Of Maharashtra And Another on 17 August, 2023
Author: R. G. Avachat
Bench: R. G. Avachat
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
5 CRIMINAL APPLICATION NO.1260 OF 2022
SACHIN NAGNATHRAO PALDEWAR
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
AND
9 CRIMINAL APPLICATION NO.2010 OF 2023
RAOSAHEB BAJIRAO BANGAR
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
AND
10 CRIMINAL APPLICATION NO.2013 OF 2023
KRUSHNA DHOMAN MALI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
AND
12 CRIMINAL APPLICATION NO.2126 OF 2023
RAHUL SURESH GAVHANE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
AND
13 CRIMINAL APPLICATION NO.2262 OF 2023
PARMESHWAR BHAGWAN EKAL AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA
...
AND
14 CRIMINAL APPLICATION NO.2281 OF 2023
AKSHAYKUMAR S/O PRAKASH KHANDALE AND OTHERS7
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
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...
AND
15 CRIMINAL WRIT PETITION NO.497 OF 2023
SHUBHAM BHAWARLAL CHORDIYA
VERSUS
KOMAL W/O. RAHUL CHORDIYA AND ANOTHER
...
AND
16 CRIMINAL WRIT PETITION NO.843 OF 2023
RAJABHAU MADHAVRAO ANDHALE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
CORAM : R. G. AVACHAT AND
SANJAY A. DESHMUKH, JJ.
DATED : 17th AUGUST, 2023. PER COURT :-
Await service. Stand over to 21.09.2023.
(SANJAY A. DESHMUKH, J.) (R. G. AVACHAT, J.) rlj/ ::: Uploaded on - 17/08/2023 ::: Downloaded on - 19/08/2023 05:17:01 :::