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Telecom Regulatory Authority Of India - Section

Section 46 in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

46. The Authority has reviewed the matter and region based pricing of the channel as prescribed in the draft tariff order has been done away with. Therefore, the concerns expressed by the DPOs regarding difficulty for display of channels in the EPG due to variation of regional MRP pricing of channels has been addressed. The Authority is of the view that DPOs should display all channels available on their platform in the EPG with their names and their respective MRP, in case of FTA channels, the Authority is of the view that "Free" should be displayed against the name of the FTA channels in the EPG.