Bombay High Court
Kamla Industrial Park Limited And 1 Anr vs Municipal Coroporation Of Greater ... on 12 September, 2023
Author: G.S. Patel
Bench: G.S. Patel
902-OSWP-606-2022+.DOC
Sumedh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 606 OF 2022
WITH
INTERIM APPLICATION (L) NO. 24919 OF 2023
WITH
INTERIM APPLICATION (L) NO. 19148 OF 2023
WITH
INTERIM APPLICATION (L) NO. 19146 OF 2023
Kamla Industrial Park Ltd & Anr ...Petitioners
Versus
Municipal Corporation of Greater Mumbai & Ors ...Respondents
WITH
WRIT PETITION NO. 555 OF 2023
WITH
INTERIM APPLICATION NO. 1208 OF 2022
Yusuf Gafar Sayyad & Ors ...Petitioners
Versus
Assistant Engineer & Ors ...Respondents
WITH
WRIT PETITION NO. 547 OF 2023
WITH
INTERIM APPLICATION (L) NO. 9529 OF 2022
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Sadanand Arjun Mohite & Ors ...Petitioners
Versus
Assistant Engineer & Ors ...Respondents
WRIT PETITION NO. 549 OF 2023
WITH
INTERIM APPLICATION NO. 410 OF 2023
Jitendra Damodar Jadhav & Ors ...Petitioners
Versus
Assistant Engineer & Ors ...Respondents
WITH
WRIT PETITION NO. 3284 OF 2021
WITH
INTERIM APPLICATION (L) NO. 9527 OF 2022
Jitendra Dharma Pandav & Ors ...Petitioners
Versus
Assistant Engineer & Ors ...Respondents
WITH
WRIT PETITION NO. 379 OF 2023
Shakuntala Gopal Ghag ...Petitioner
Versus
Assistant Engineer & Ors ...Respondents
WITH
WRIT PETITION NO. 548 OF 2023
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Chandra Baliram Bhadrike ...Petitioner
Versus
Assistant Engineer ...Respondent
WITH
WRIT PETITION NO. 3869 OF 2021
Prakash Gangaram Jadhav & Ors ...Petitioners
Versus
Assistant Engineer & Ors ...Respondents
Mr Viraag Tulzapurkar, Senior Advocate, with Amir Arsiwala &
Farzeen Pardiwalla, for the Petitioners and for the Applicants in
IAL/19148/2023 & IAL/19146/2023.
Mr Girish S Godbole, Senior Advocate, with Pooja Yadav, Shirraj
Patne, Aditya Joshi for the Respondent-BMC.
Mr Alankar Kirpekar, with Satish Chettiyar i/b Sagar Kasar for the
Intervenor.
Mr Abhay L Patki, AGP, for the Respondent-State in WP/555/2023
& WP/549/2023.
Mr Himanshu Takke, AGP, for the Respondent-State in
WP/547/2023.
Mr Manish Upadhye, AGP, for the Respondent-State in
WP/3284/2021.
Mr LT Sapelkar, AGP, for the Respondent-State in WP/379/2023.
Mr Milind More, AGP, for the Respondent-State in WP/548/2023.
Mr MA Sayed, AGP, for the Respondent-State in WP/3869/2021.
Mr Doke, Assistant Engineer (Building Proposal), R/South Ward,
present.
Mr Rahul Pandit, Sub-Engineer Building Pro R South Ward - Present.
CORAM G.S. Patel &
Kamal Khata, JJ.
DATED: 12th September 2023 PC:-
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1. List these matters on 15th September 2023 for orders.
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