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State of Haryana - Section

Section 65 in Punjab Jail Manual

65. [ Exercise of power of Superintendent and Medical Officer. [Section 62, Act IX, 1894.]

- All or any of the powers and duties conferred and imposed by this Act on a Superintendent or Medical Officer may in his absence be exercised and performed by such other officer as the Local Government may appoint in this behalf either by name or by his official designation.]