Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in Children Act, 1960

(4)The Administrator may, by rules made under this Act, Provide for the management of observation homes [including the standards and nature of services to be maintained by them] [Inserted by Act 15 of 1978, section 10] and the circumstances under which, and the manner in which, an institution may be recognised as an observation home or the recognition may be withdrawn.