Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 141] [Entire Act] Union of India - Section Section 9 in The Registration Act, 1908 9. Military cantonments may be declared sub-districts or districts. - [Repealed by the Repealing and Amending Act, 1927 (10 of 1927), section 3and Schedule II.]...
