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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(ii) in Tamil Nadu Home Guard Rules, 1963

(ii)[ An Adjutant in the City of [Chennai] [Inserted by G. O. No. 2121 Home, dated 3rd August 1967.] and in each of the Mofusil District who shall be a Police Officer not lower in rank than a Deputy Superintendent of Police to assist the Area Commander.]